Section 8 in The Anna University of Technology, Chennai Act, 2010
8. Officers of University.
- The University shall consist of the following officers, namely:(1)The Chancellor;(2)The Pro-Chancellor;(3)The Vice-Chancellor;(4)The Directors;(5)The Chairmen of Faculties;(6)The Registrar;(7)The Finance Officer;(8)The Controller of Examinations; and(9)Such other persons as may be declared by the statutes to be officers of the University.
