Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Constitution Subarticle Section 5(b) in THE CONSTITUTION (FOURTEENTH AMENDMENT) ACT, 1962 (b)the following proviso shall be inserted at the end, namely:-
