Himachal Pradesh High Court
Sh. Naresh Katoch vs . State Of H.P. And Connected Matters on 22 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Naresh Katoch Vs. State of H.P. and connected matters Cr. Appeal No. 43 of 2017 a/w Cr. Appeal Nos. 48 , 50, 51 & 52 of 2017 .
Cr. Appeal No. 43 of 2017 22.12.2022 Present: Mr. Vikrant Thakur, Advocate, for the appellant.
M/s Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondent. Cr. Appeal No. 48 of 2017 Mr. B.C. Negi, Senior Advocate, with Mr. Nitin Thakur, Advocate, for the appellant.
M/s Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, r Deputy Advocate General, for the respondent-State.
Cr. Appeal Nos. 50, 51 and 52 of 2017 Mr. Bhairav Gupta, Advocate, vice Mr. Vivek Sharma, Advocate, for the appellants.
M/s Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondent-State.
As jointly prayed for, list for consideration 9th March, 2023.
(Ajay Mohan Goel) Judge December 22, 2022 (bhupender) ::: Downloaded on - 22/12/2022 20:35:53 :::CIS