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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(6)(v) in The Central Motor Vehicles Rules, 1989

(v)vehicles acquired by a mission or by its diplomatic officer other than heads of missions, shall be allotted numbers inconsecutive order after the last number allotted under clause (iv)irrespective of whether such vehicle is for official or personal use of the mission or any of its officers;