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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3)(ii) in Jharkhand Tourism Development and Registration Act, 2015

(ii)Directors of the Authority shall be nominated by the Government, by notification, from amongst the persons, who have outstanding contribution or expertise in the field of development and promotion of tourism industry and having experience of working in the tourism and travel trade for at least 10 years.