Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(3) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002 (3)"Barn" means a building or structure with a roof of zinc sheets or tiles having flue pipes, furnace and tires used for flue curing of tobacco leaves;
