Supreme Court - Daily Orders
Ashok Argal vs Bhagirath Prasad &Amp Ors. on 1 July, 2015
Bench: J. Chelameswar, R.K. Agrawal
ITEM NO.2 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 4/2015 in Petition(s) for Special Leave to Appeal (C) No(s).
31716/2010
(Arising out of impugned final judgment and order dated 17/09/2010
in EP No. 48/2009 passed by the High Court Of M.p At Gwalior)
ASHOK ARGAL Petitioner(s)
VERSUS
BHAGIRATH PRASAD & ORS. Respondent(s)
(For restoration and office report)
Date : 01/07/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Balendu Shekharm,Adv.
Mr. D. N. Goburdhan,Adv.
For Respondent(s) Mr. Ashok Mathur,Adv.
Mr. Saurabh Mishra,Adv.
Ms. Vanshaja Shukla,Adv.
Mr. Ankit Kr. Lal,Adv.
Mr. B. S. Banthia,Adv.
Mr. Mohit D. Ram,Adv.
Ms. Monisha Handa,Adv.
Mr. Neeraj Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties.
Accepting the reasons stated in the application (I.A.No.4/2015), application for restoration is allowed. The order dated 13.3.2015 passed by this Court dismissing the SLP for Signature Not Verified non-prosecution Digitally signed by Om Parkash Sharma is recalled. The special leave petition is Date: 2015.07.01 restored to its original number. 17:00:05 IST Reason:
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER