- In this Act, unless the context otherwise requires:(a)[ "Government" means the Government of Goa;] [Substituted by the amendment Act 22 of 2009.](b)[ "High Court" means the High Court of Bombay at Panaji;] [Substituted by the amendment Act 22 of 2009.](c)"Official Gazette" means the Goa [* * *] [The words ', Daman and Diu' deleted by the amendment Act 22 of 2009.] Government Gazette;(d)[ "State" means the "State of Goa"] [Substituted by the amendment Act 22 of 2009.]
