Madhya Pradesh High Court
Pankaj Kumar vs Smt Ruchita Tripathi on 13 November, 2018
1 FA-2186-2018 The High Court Of Madhya Pradesh FA-2186-2018 (PANKAJ KUMAR Vs SMT RUCHITA TRIPATHI) 1 Jabalpur, Dated : 13-11-2018 Shri M.K. Tripathi, learned counsel for the appellant. Learned counsel for the appellant is not ready with the case. Adjourned.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
PK
Digitally signed by PARITOSH KUMAR
Date: 16/11/2018 19:09:01