Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 158(2)] [Section 158] [Entire Act] State of Punjab - Subsection Section 158(2)(vi) in The Punjab Land Revenue Act, 1887 (vi)the correction of any entry in a record-of-rights, annual record or register of mutations ;