Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in THE MARINE AIDS TO NAVIGATION ACT, 2021 (1)The Central Government shall, for the purposes of exercising its powers under section 11, appoint a Competent Authority for Vessel TrafficServices by notification in the Official Gazette.
