Section 3(iv) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959
(iv)[ Rs. 200 per acre in a town having a population of more than 10.000 and less than 50.000.] [Re-numbered by No. F. 6(6) Revenue B/60, Dated 30-9-1963; published in Rajasthan Gazette Ordinary Part IV-C, Dated 5-12-63.]
