Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act] State of Punjab - Subsection Section 87(1)(iii) in The Punjab Municipal Corporation Act, 1976 (iii)transfer the amount or portion of the amount of the budget- grant under any head to the account of the budget-grant under any other head, or