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State of Odisha - Section

Section 3 in The Orissa Civil Courts Act, 1984

3. Number of Courts.

- The State Government may, from time to time, on the recommendation of the High Court, determine the number of Courts of District Judges, Additional District Judges, [Civil Judge, (Senior Division)] [Substituted vide Orissa Gazette Extraordinary No. 1647/21.12.1993-Notification. No. 16063-Legis./20.12.1993.]