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Union of India - Section

Section 55D in The Prevention of Food Adulteration Rules, 1955

55D.

[***] [[Rule 55D omitted by G.S.R. 388(E), dated 25th June, 2004 (w.e.f. 25-6-2004). Earlier rule 55D was inserted by G.S.R. 396(E), dated 27th May, 1999 (w.e.f. 27-5-1999). Rule 55D, before omission by G.S.R. 388(E), stood as under:'55D. Use of Nisin as a preservative in Coconut Water Drink. - Nisin may be used in prepackaged Coconut Water Drink upto a maximum concentration of 5000 International Unit per litre.']][***] [Rule 56 omitted by G.S.R. 243, dated 1st March, 1980.][Part XI] [Added by G.S.R. 1211, dated 9th December, 1958.] [Metal Contaminants] [Substituted by G.S.R. 400(E), dated 23rd June, 2006 (w.e.f. 5-7-2006).]