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State of Rajasthan - Section

Section 41 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

41. Calculation of interest.

- The Collector of the district, shall calculate simple interest at two and a half per cent, per annum on the amount paid or to be paid in cash from the date of vesting to the date of determination of compensation (including rehabilitation grant) under the Act or the date of payment whichever is earlier.