Madhya Pradesh High Court
Annu Bai vs The State Of Madhya Pradesh on 20 February, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3386 of 2024 (ANNU BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-02-2024 Parties through their counsel.
Due to paucity of time, the matter could not be taken up. List on 22.02.2024.
(G.S. AHLUWALIA) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 21-02-2024 10:24:40