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Madhya Pradesh High Court

Annu Bai vs The State Of Madhya Pradesh on 20 February, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3386 of 2024 (ANNU BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-02-2024 Parties through their counsel.

Due to paucity of time, the matter could not be taken up. List on 22.02.2024.

(G.S. AHLUWALIA) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 21-02-2024 10:24:40