Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 240(3)] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(3)(b) in The Companies Act, 1956

(b)to furnish any information which it is his duty under sub-section (1-A) to furnish; or