Himachal Pradesh High Court
Ved Parkash vs . Sanjay Kumar & Anr. on 8 September, 2022
Author: Virender Singh
Bench: Virender Singh
Ved Parkash vs. Sanjay Kumar & Anr. Cr. Revision No. 68 of 2013 .
08.09.2022 Present: None for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Bhupinder Thakur, Deputy Advocate General for respondent No.2State.
In this case, no notice has yet been issued for the service of respondent No.1.
Let notice be issued to respondent No.1, returnable within six weeks, on taking steps within a week.
(Virender Singh) Judge September 08, 2022 (Vinod) ::: Downloaded on - 08/09/2022 20:10:12 :::CIS