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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(4) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(4)Affiliation to the Jurisdictional Police Station. - Every Shelter Home shall be affiliated to the Jurisdictional Police Station and to the Child Help Line for any specific assistance.