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[Cites 0, Cited by 0] [Section 35(8)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(8)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(b)Any such petition shall be preferred within thirty days from the date of communication of the order of the Manager or the Tahsildar, as the case may be: