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State of Odisha - Section

Section 19 in The Orissa Forest Contract Rules, 1966

19. Forest Contractor's Account's.

- The forest contractor shall keep and submit accounts of the amount of the various kinds of forest produce removed by him from the contract area in such form as the Divisional Forest Officer may prescribe or approve, and such accounts shall be open to inspection at any time by the Divisional Forest Officer, or by any forest subordinate duly authorised in his behalf by the Divisional Forest Officer.Special Rules for Standing TreesII. Special