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[Cites 0, Cited by 6] [Entire Act]

State of Rajasthan - Section

Section 48 in Rajasthan Tenancy (Government) Rules, 1955

48. Officer to be deputed to make division estimate or appraisement of crops.

- The Officer to be deputed under Section 149 of the Act to make the division, estimate or appraisement shall ordinarily be the Inspector of Land Records.