Madhya Pradesh High Court
Anil Kumar Saket vs The State Of Madhya Pradesh on 30 December, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MCRC-62386-2021 The High Court Of Madhya Pradesh MCRC No. 62386 of 2021 (ANIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 30-12-2021 None for the petitioner.
Shri Amit Pandey, PL for State. Case diary be called for. List next week.
(ARUN KUMAR SHARMA) V. JUDGE sh Signature Not Verified SAN Digitally signed by S HUSHMAT HUSSAIN Date: 2021.12.30 15:54:59 IST