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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(x) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(x)[ four Principals of affiliated colleges of the University amongst whom there shall be atleast one Lady Principal, to be elected from amongst themselves in the manner prescribed by the Statutes;] [Substituted by M.P. Act No. 23 of 1991.]