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[Cites 0, Cited by 2] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(3) in Uttar Pradesh State Universities Act, 1973

(3)The University shall have the power to recognise (for the purposes of admission to a course of study for a degree), as equivalent to its own degree, any degree conferred by any other University of, as equivalent to the Intermediate Examination of any Indian University, any examination conducted by any other authority.