Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(xi) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(xi)to establish or assist in the establishment of breeding infrastructure like bovine frozen semen production station, storage and distribution network, institutional farms for production and supply of genetically evaluated breeding stock, recording systems for performance evaluation and selection of breeding stock, national germplasm pools and national grids for genetic inputs, national data base and network communication systems to enable nation wide sharing of breeding infrastructure and genetic inputs;