Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(5) in The Gas Cylinders Rules, 2016 (5)The Chief Controller or Controller may refer an application not accompanied by a certificate granted under sub-rule (1) and (2) to the District Authority for its observation.
