Delhi High Court - Orders
Air India Ltd vs Commissioner Of Sales Tax on 6 February, 2026
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Prateek Jalan, Sanjeev Narula
$~1 to 5 (Full Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ST.REF. 4/2004
AIR INDIA LTD. .....Petitioner
versus
COMMISSIONER OF SALES TAX .....Respondent
+ ST.REF. 1/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
+ ST.REF. 2/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
+ ST.REF. 3/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
+ ST.REF. 1/2022
COURT OF ITS OWN MOTION .....Petitioner
versus
.... .....Respondent
Appearances:
For Petitioners:
Mr. Kumar Visalaksh & Mr. Udit Jain, Advs.
For Respondents:
Mr. K.G. Gopalakrishnan, Mr. Girish Kaul, Ms. Aishwarya Singh Rana
Mr. M.R. Abhiram Venugopal, Advs. (M: 9810813707)
Ms. Vaishali Gupta & Mr. Kartik Sharma, Advs. (7303073861)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2026 at 20:32:29
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE PRATEEK JALAN
JUSTICE SANJEEV NARULA
ORDER
% 06.02.2026
1. This hearing has been done through hybrid mode.
2. Adjournment slip has been moved on behalf of the Petitioner with no objection from the Respondent.
3. List on 17th April, 2026.
PRATHIBA M. SINGH, J.
PRATEEK JALAN, J.
SANJEEV NARULA, J.
FEBRUARY 06, 2026 kk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/02/2026 at 20:32:29