Section 3(1) in The Salaries And Allowances Of Officers Of Parliament Act, 1953
(1)There shall be paid to the Chairman of the Council of States a salary of one lakh twenty-five thousand rupees per menses [and an allowance for each day during the whole of his terms as the Chairman at the same rate as is specified in section 3 of the Salary, Allowances and Pension of Members of Parliament Act,1954 with respect to members of Parliament.]
