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State of Madhya Pradesh - Section

Section 127 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

127.

Notwithstanding anything contained in these Regulations, full, refund of examination fees may be granted to such candidates may, during, the period of national emergency joint military service subsequent to their submission of their application for admission to the Examination and who may apply for such refund on their producing, a certificate signed by Officer Commanding concerned about their having joined military service during the period mentioned above and their being unable to take the examination for reason thereof.