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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(4) in The Nalanda Open University Act, 1995

(4)
(i)The conditions of his appointment shall be determined by the Chancellor in consultation with the State Government.
(ii)Where the person appointed as Vice-Chancellor is in receipt of a pension from the Central or the State Government, the pension payable to him shall be treated as part of salary.