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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(4)(i) in M.P. Vat Rules, 2006

(i)the date of discontinuance or transfer of business, if the case falls in clause (a) of sub-section (10) of Section 17; and