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Bengal Presidency - Section

Section 133 in Calcutta Port Act, 1890

133. Commissioner of Police to submit budget or estimate of Port Police Force to Commissioners.- (1) The Commissioner of Police, on or before the first day of January in each year, shall transmit to the Commissioners a budget or estimate of the expenses of the Port Police Force for the financial year commencing on the first day of April then next ensuing.

(2)The Police Budget shall show the various heads of expenditure of the Police Farce.