Section 34(1) in Executive Instructions Relating to Opium
(1)The Medical Officers-in-charge of the hospital should forward to the Comptroller, Assam, in the form of a plus and minus memo, a monthly statement showing the opening balance, receipt and issue of opium in their possession together with a certificate in the following form :"I certify that the balance of opium in store on..........(the blank being the last day of the month to which the plus and minus memo relates) is......... maunds....... seers....... tolas."
