Bombay High Court
Pritish Natvar Sanghvi vs Natvar Keshavlal Sanghvi And Anr on 13 November, 2019
Author: Sarang V. Kotwal
Bench: K.K. Tated, Sarang V. Kotwal
1 07-CAO-475-18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 475 OF 2018
IN
REVIEW PETITION NO. 19638 OF 2018
IN
WRIT PETITION NO. 11735 OF 2017
Office Notes, Office Court's or Judge's Orders
Memoranda of Coram,
appearances, Court's
orders or directions
and Registrar's orders
None for the Applicant.
Ms. P. J. Gavhane, AGP for the State.
__________
CORAM : K. K. TATED &
SARANG V. KOTWAL, JJ.
DATED : 13th November, 2019.
P. C. :
1. None for the parties.
2. By this application, the applicant is seeking condonation of 10 days delay in filing the Review Petition. Copy of the Review Petition shows that the applicant is seeking review of the order dated 04/06/2018 in W.P. No. 11735 of 2017 passed by this court (Coram Ranjit More & V.B.Gokhale 1/2 ::: Uploaded on - 15/11/2019 ::: Downloaded on - 15/11/2019 21:00:48 :::
2 07-CAO-475-18 Smt. Anuja Prabhudessai, JJ).
3. Considering this fact, Registry is directed to place this matter before the appropriate bench.
(K.K.TATED, J.) (SARANG V. KOTWAL, J.)
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