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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(b) in The Haryana Sports Council Act, 2016

(b)to establish sports information centres, stadia, pavilions, playgrounds, parks, children's parks, sports training centres, sports hostels, sports institutions and to construct buildings, swimming pools and gymnasia etc.;