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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(c) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(c)the manner in which the monies in any provident or other fund referred to in section 13 shall be dealt with;