Section 81 in The Goa, Daman and Diu (Excise Duty) Rules, 1964
81. [ To whom the manufacturer can sell. [Substituted by Notification No. Fin(Rev)/CDL/1/71 dated 14-12-1971, published in O.G. Series I, No. 38 dated 16-12-1971.]
- The licence for manufacture covers the right to sell the liquor on payment of duty by wholesale only.]
