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State of Tamilnadu - Section

Section 5 in Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006

5. Qualifications for Electrical Inspectors.

- No person shall be appointed to be an Electrical Inspector unless-(a)he possesses a degree in Electrical Engineering or its equivalent from a recognized University or Institution; and(b)he has been regularly engaged for a period of at least ten years in the practice of electrical engineering, of which not less than one year has been spent in an electrical or mechanical engineering workshop or in generation or transmission or distribution of electricity, or in the administration of the Act and rules thereunder, in a position of responsibility.
(2)The person appointed as Electrical Inspector shall undergo such training as the Central Government may consider it necessary for the purpose and such training shall be completed to the satisfaction of the Government.