Calcutta High Court
Commissioner Of Income Tax W.B.Vi vs Aveek Kr. Sarkar & Ors. Calcutta on 20 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITR 233 OF 1991
COMMISSIONER OF INCOME TAX W.B.VI, CALCUTTA
Versus
AVEEK KR. SARKAR & ORS. CALCUTTA
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 20th March, 2014.
The Court :- Nobody appears. Records are also incomplete.
Reference is accordingly dismissed.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.