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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(9) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(9)The meetings of a Board and the procedure to be followed at such meetings and all other matters supplementary or ancillary thereto shall, subject, to the approval of the State Government, be regulated by the Board.