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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Andhra Pradesh - Subsection

Section 95(1)(d) in Andhra Pradesh Capital Region Development Authority Act, 2014

(d)twenty percent of the amount of the cost of infrastructure provided in the area adjacent to the area of the scheme as is necessary for the purpose of and incidental to the scheme.