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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Tamilnadu - Subsection

Section 109(1)(a) in Tamil Nadu State Housing Board Act, 1961

(a)the salary and house-rent and conveyance allowance, if any, of the Chairman, Secretory, the Housing Board Engineer, and any other allowances and any contributions payable to or in respect of them;