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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3)(b) in Jammu and Kashmir Consumer Protection Act, 1987

(b)the conduct of any contest, lottery, game of chance or skill , for the purpose of promoting, directly or indirectly, the sale, use or supply of any product or any business interest;