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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(2)(c) in The Indian Electricity Rules, 1956

(c)where a medium voltage direct current system is used, two single core cables may be used for any circuit provided that their metallic coverings are bounded together by earth conductors so placed that the distance between any two consecutive bonds is not greater than 30 metres measured along either cable;