Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 13 in The Urban Land (Ceiling And Regulation) Rules, 1976

13. Form of and particulars in an application under sub-section (1) of Section 24.

- Every application under sub-section (1) of Section 24 shall be made in Form VII and shall contain the particulars specified therein.