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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Daman and Diu - Subsection

Section 2(y) in The Daman And Diu Panchayat Regulation, 2012

(y)"Secretary Panchayat" means the Secretary incharge of the Department of Panchayati Raj in the Union territory of Daman and Diu;