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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(viii) in Rajasthan Ropeway Rules, 2000

(viii)the ropeway is fit for traffic and can be used without danger to those using it or to the person employed thereon or to the general public;