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[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Punjab - Subsection

Section 322(a) in Punjab Jail Manual, 1996

(a)During the night every official on duty in jail shall carry batons and shall not quit his beat or sit down. Head warder/senior warder on patrolling duty shall visit the places within his beat frequently and ensure that all warders on duty are alert. Patrolling officer on a main wall shall go around the main wall and ensure that disc circulation is in order and warders on duty are alert.